Branch Manager vs Laxmi Jena & Ors
2023 Latest Caselaw 11523 Ori

Signature Not Verified
Digitally Signed
Signed by: SANGRAM DAS
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 25-Sep-2023 13:15:12




                                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                       MACA No.670 of 2018
                                Branch Manager, Oriental Insurance          ....         Appellant
                                Co.Ltd.
                                                                         Mr.M.C.Nayak, Advocate
                                                              -versus-
                                Laxmi Jena & Ors.                           ....      Respondents
                                                                            Mr.S.B.Das, Advocate

                                            CORAM:
                                            JUSTICE B. P. ROUTRAY

                                                          ORDER

21.09.2023 I.A. No. 1546 of 2023 Order No.

12. 1. Heard Mr.Nayak, learned counsel for the Appellant and Mr.Das, learned counsel for the Respondents.

2. Upon hearing both parties, the direction for penal interest given by the Tribunal @9% in the impugned judgment is waived.

3. I.A. disposed of.

(B.P. Routray) Judge

S.Das