Indira Priya Darsini Mahila Sangh vs Gunnam Ramakrishna
2023 Latest Caselaw 11519 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                           R.S.A. No.206 of 2016
                      Indira Priya Darsini Mahila Sangh ....             Appellant
                                                       Mr.P.K. Khuntia, Advocate


                                                    -versus-
                      Gunnam Ramakrishna                         ....          Respondent
                                                               Mr. G.S. Namtor, Advocate



                                   CORAM:
                                   MR. JUSTICE D.DASH
                                                   ORDER

21.09.2023

Order No.

04. 1. This matter is taken up through hybrid arrangement (virtual/physical mode).

2. Heard learned counsel for the Appellant and learned counsel for the Respondent.

3. Hearing being concluded; judgment is reserved.

4. Accepting the submission of the learned counsel for the parties, they are permitted to file the written note of submissions within a week.

(D. Dash) Judge Signature Himansu Not Verified Digitally Signed Signed by: HIMANSU SEKHAR DASH Reason: Authentication Location: OHC Date: 26-Sep-2023 14:03:30