Sital Singh vs State Of Odisha
2023 Latest Caselaw 11431 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             CRLA No.619 of 2022

                       Sital Singh                                   ....      Appellant

                                                    Mr. A.R. Panda, Advocate

                                                          -versus-

                       State of Odisha                               ....    Respondent

                                                    Mr. Rajesh Tripathy
                                                    Addl. Standing Counsel

                                                   CORAM:
                                              JUSTICE S.K. SAHOO
                                                      ORDER

Order No.                                           18.09.2023

      04.                    This          matter    is    taken     up   through   Hybrid

arrangement (video conferencing/physical mode).

Learned counsel for the appellant seeks for an adjournment in order to file an interim application for dispensing with filing of certified copy of the impugned judgment.

List this matter immediately after the interim application is filed.

( S.K. Sahoo) Judge

RKM

Signature Not Verified Digitally Signed Signed by: RABINDRA KUMAR MISHRA Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 22-Sep-2023 12:58:14