Citation : 2023 Latest Caselaw 11378 Ori
Judgement Date : 15 September, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
CONTC No.7687 of 2022
Padmini Behera ..... Petitioner
Mr. K. Rath, Advocate
Vs.
Satyabrata Sahoo & Anr. ..... Opposite Parties/Contemnors
Mr. G. N. Rout, ASC
CORAM: JUSTICE SANJAY KUMAR MISHRA
ORDER
15.09.2023 Order No. This matter is taken up through hybrid mode.
04.
2. Mr. Rath, learned Counsel for the Petitioner fairly submits before this Court that against the judgment passed in W.P.(C) No.1853 of 2020 State has preferred Writ Appeal which has been posted to 21.09.2023.
3. Mr. Rath prays to list the matter after the said date.
4. In view of the submission made by learned Counsel for the Petitioner, matter be listed on 13th October, 2023.
(S.K.MISHRA) JUDGE Banita
Signature Not Verified Digitally Signed Signed by: BANITA PRIYADARSHINI PALEI Designation: JUNIOR STENOGRAPHER Reason: AUTHENTICATION Location: HIGH COURT OF ORISSA, CUTTACK.
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