Sukanta Kumar Muduli vs Amita Barad
2023 Latest Caselaw 11375 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                      MATA No.245 of 2023

       Sukanta Kumar Muduli                          .....                                Appellant
                                                                    Mr.J.K.Khandayatray, Advocate
                                                     Vs.
       Amita Barad                                   .....                                Respondent

                          CORAM:
                                       JUSTICE SAVITRI RATHO
                                        JUSTICE M.S.SAHOO

                                                            ORDER

15.09.2023 Order No. 1. This matter is taken up through hybrid mode.

01.

2. Mr.J.K.Khandayatray, learned counsel for the appellant prays

for one week time to remove the defect pointed out by the S.R.

3. Mr.Khandayatray, learned counsel for the appellant submits that

challenging the same impugned judgment, the respondent-wife has

filed MATA No.284 of 2023 and prays that the same may be listed

alongwith this for proper adjudication.

4. List this matter on 29.09.2023 alongwith MATA No.284 of

2023.

                                                                         (Savitri Ratho)
                                                                             Judge


       Bichi                                                              (M.S.Sahoo)
                                                                             Judge
Signature Not Verified
Digitally Signed

Signed by: BICHITRANANDA SAHOO Designation: Personal Assistant Reason: Authentication Location: Orissa High Court Date: 18-Sep-2023 20:36:36