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Ajit Kumar Singh vs Union Of India And Others
2023 Latest Caselaw 11315 Ori

Citation : 2023 Latest Caselaw 11315 Ori
Judgement Date : 14 September, 2023

Orissa High Court
Ajit Kumar Singh vs Union Of India And Others on 14 September, 2023
                                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              W.P.(C) NO.3330 OF 2018
                               Ajit Kumar Singh                    ....                   Petitioner
                                                                                              None
                                                            -versus-
                               Union of India and others                     ....       Opp. Parties
                                                                     Mr. Manoj Kumar Pati, C.G.C.
                                                                   (For Opposite Party Nos. 1 and 2)
                                                                     Mr. Subham Sharma, Advocate
                                                                          (For Opposite Party No.3)
                                          CORAM:
                                          JUSTICE K.R. MOHAPATRA
                                          JUSTICE R.K. PATTANAIK

                                                        ORDER
          Order No.                                    14.09.2023

             5.           1.        This matter is taken up through hybrid mode.

2. None appears for the Petitioner at the time of call.

3. Learned Counsel for Opposite Party No.3- Management produces a copy of the interim order passed by Hon'ble Supreme Court in Special Leave Petition (Civil) Diary No.33019 of 2017. The same is taken in record.

4. Since the matter arising out of the industrial dispute is pending before Hon'ble Supreme Court in Special Leave Petition (Civil) Diary No.33019 of 2017 and an interim order of stay of the judgment passed by this Court has been granted, the matter stands adjourned to be listed after 3 months for further orders.

(K.R. Mohapatra) Judge Signature Not Verified Digitally Signed Signed by: ROJALIN NAYAK (R.K. Pattanaik) Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Judge Rojalin Date: 14-Sep-2023 18:09:16

 
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