Kali Prasad Mishra vs State Of Odisha & Ors
2023 Latest Caselaw 11291 Ori

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                          W.P (C) No. 19072 of 2022

Kali Prasad Mishra                      .....                            Petitioner
                                                      Mr. M.K. Mohanty, Advocate
                                        Vs.

State of Odisha & Ors.                  .....                       Opposite Parties
                                                           Mr. P.P. Mohanty, AGA
                                                                       (O.Ps.1 & 2)
                                                     Mr. S.K. Sarangi, Sr. Advocate
                                                 along with Mr. M.R. Padhy,
                                                       Advocate, (O.P.3)

             CORAM:
                DR. JUSTICE B.R. SARANGI
                MR. JUSTICE MURAHARI SRI RAMAN

                                              ORDER

14.09.2023 I.A. No.16425 of 2022

Order No. This matter is taken up through hybrid mode.

2. This application has been filed by opposite party no.3 seeking direction to opposite parties no.1 & 2 to issue work order in favour of opposite party no.3.

3. Mr. S.K. Sarangi, learned Senior Counsel appearing for opposite party no.3 stated that opposite party no.3 does not want to press this application.

4. In view of the above, I.A. stands dismissed.

(DR. B.R. SARANGI) JUDGE

(M.S. RAMAN) JUDGE W.P.(C) No.19072 of 2022 8 Heard Mr. M.K. Mohanty, learned counsel appearing for the petitioner; Mr. P.P. Mohanty, learned Additional Government Advocate appearing for the State-opposite parties and Mr. S.K. Sarangi, learned Senior Counsel along with Mr. M.R. Padhy, learned counsel appearing for opposite party no.3.

3. Hearing is concluded and judgment is reserved.

(DR. B.R. SARANGI) JUDGE

Alok (M.S. RAMAN) JUDGE

Signature Not Verified Digitally Signed Signed by: ALOK RANJAN SETHY Designation: Secretary Reason: Authentication Location: Orissa High Court Date: 14-Sep-2023 17:52:12