Malati Sahu vs Dipanjali Sahoo
2023 Latest Caselaw 11244 Ori

Signature Not Verified
Digitally Signed
Signed by: SANGRAM DAS
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 15-Sep-2023 10:39:59




                                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                       FAO No. 72 of 2023

                                 Malati Sahu                                ....        Appellant
                                                                          Mr.P.K.Nayak, Advocate

                                                               -versus-

                                 Dipanjali Sahoo                            ....       Respondents


                                            CORAM:
                                            JUSTICE B. P. ROUTRAY

                                                             ORDER

13.09.2023 Order No.

03. 1. The matter is taken up through Hybrid mode.

2. List on 20th November, 2023, as prayed for.

I.A. No. 473 of 2023

3. In the meantime, the benefits granted to the parties in the impugned judgment shall not be disbursed till 20th November 2023, if not already disbursed.

( B.P. Routray) Judge

S.Das