Ramachandra Ojha vs Aswathi S.
2023 Latest Caselaw 11187 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 CONTC No.5646 of 2023

                           Ramachandra Ojha                       ....                     Petitioner
                                                                            Mr. S.K. Rath, Advocate


                                                               -versus-
                           Aswathi S., I.A.S. and
                           Others                                 ....             Opposite Parties
                                                                               Mr. S.K. Samal, AGA

                                                 CORAM:
                                      JUSTICE BIRAJA PRASANNA SATAPATHY

                                                                ORDER

12.09.2023 Order No.

01. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. Heard learned counsel for the parties.

3. Learned counsel for the petitioner is directed to provide a copy of the judgment dated 04.08.2022 so passed in W.P.(C) No.5480 of 2021.

4. As requested, list this matter in the week commencing 25th September, 2023.

(Biraja Prasanna Satapathy) Judge

Basudev

Signature Not Verified Digitally Signed Signed by: BASUDEV SWAIN Reason: Authentication of order Location: High Court of Orissa, Cuttack Date: 12-Sep-2023 18:19:39