Bichitra Pradhan And Others vs State Of Orissa And Another
2023 Latest Caselaw 11186 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                CRLMC No.3329 of 2022

                     Bichitra Pradhan and others                ...            Petitioners
                                                  Mr. D.K. Sahoo, Advocate
                                           -versus-
                     State of Orissa and another     ... Opposite Parties
                                                              Mrs. S.R. Sahoo, ASC
                                                          Mr. A. Mishra, Adv.(OP-2)
                                                       CORAM:
                                                JUSTICE G. SATAPATHY
                                                      ORDER(ORAL)

12.09.2023 Order No.

04. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Heard, Mr. D.K. Sahoo, learned counsel for the petitioners, Mr. A. Mishra, learned counsel for the OPNo.2 and Mrs. S.R. Sahoo, learned ASC.

3. Hearing is concluded and judgment is reserved.

(G. Satapathy) Judge

Subhasmita

Signature Not Verified Digitally Signed Signed by: SUBHASMITA DAS Designation: Jr.Stenographer Reason: Authentication Location: High Court of Orissa Date: 13-Sep-2023 14:09:15