Harendra Kumar Patnaik vs State Of Odisha & Ors
2023 Latest Caselaw 11178 Ori

                               IN THE HIGH COURT OF ORISSA AT CUTTACK

                                           W.P (C) No. 32467 of 2021

                 Harendra Kumar Patnaik              .....                              Petitioner
                                                                  Mr. M. Kanungo, Sr. Advocate
                                                                   along with Mr. S.R. Mohanty,
                                                                                       Advocate

                                                     Vs.
                State of Odisha & Ors.               .....                       Opposite Parties
                                                                        Mr. P.P. Mohanty, AGA

                                CORAM:
                                   DR. JUSTICE B.R. SARANGI
                                   MR. JUSTICE MURAHARI SRI RAMAN
                                                            ORDER

12.09.2023

Order No. This matter is taken up through hybrid mode.

2. Heard Mr. M. Kanungo, learned Senior Counsel along with Mr. S.R. Mohanty, learned counsel appearing for the petitioner and Mr. P.P. Mohanty, learned Additional Government Advocate appearing for the State-opposite parties.

3. Hearing is concluded and judgment is reserved.

(DR. B.R. SARANGI) JUDGE

Signature Not Verified Digitally Signed Signed by: ALOK RANJAN SETHY Alok Designation: Secretary Reason: Authentication (M.S. RAMAN) Location: Orissa High Court Date: 13-Sep-2023 10:22:12 JUDGE