Bana Majhi vs State Of Orissa
2023 Latest Caselaw 11175 Ori

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                      CRLA No.126 of 2017, CRLA No.122 of 2017, CRLA
                                     No.133 of 2017, JCRLA No.76 of 2018, JCRLA No.82 of
                                       2018, CRLA No.887 of 2019, CRLA No.247 of 2020,
                                                      CRLA No.583 of 2022
                                 In CRLA No.126 of 2017
                                 Bana Majhi                              ....         Appellant
                                                                     Mr. Mithun Das, Advocate
                                                          -versus-
                                 State of Orissa                        ....       Respondent
                                                                     Mr. Sonak Mishra, A.S.C.

                                 In CRLA No.122 of 2017
                                 Mantu Nial                            ....         Appellant
                                                                 Mr. S.K. Mohanty, Advocate
                                                          -versus-
                                 State of Orissa                       ....       Respondent
                                                                   Mr. Sonak Mishra, A.S.C.

                                 In CRLA No.133 of 2017
                                 Prabesh Dundi@Parme Dundi          ....          Appellant
                                                   Mr. Dharanidhar Nayak, Senior Advocate
                                                       -versus-
                                 State of Orissa                    ....        Respondent
                                                                 Mr. Sonak Mishra, A.S.C.

                                 In JCRLA No.76 of 2018
                                 Bimala Rout                           ....           Appellant
                                                             Ms. Gayatri Patra, Amicus Curiae
                                                          -versus-
                                 State of Orissa                       ....         Respondent
                                                                   Mr. Sonak Mishra, A.S.C.

                                 In JCRLA No.82 of 2018
                                 Arjun Bhoi                            ....         Appellant
                                                                 Mr. S.K. Mohanty, Advocate
                                                          -versus-
                                 State of Odisha                       ....       Respondent
                                                                   Mr. Sonak Mishra, A.S.C.
Signature Not Verified
Digitally Signed
Signed by: BASANTA KUMAR BARIK                                                     Page 1 of 3
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 12-Sep-2023 17:42:00
                                  In CRLA No.887 of 2019
                                 Bimal Rout                             ....         Appellant
                                                                  Mr. S.K. Mohanty, Advocate
                                                           -versus-
                                 State of Orissa                        ....       Respondent
                                                                    Mr. Sonak Mishra, A.S.C.

                                 In CRLA No.247 of 2020
                                 Arjun Bhoi                             ....         Appellant
                                                                  Mr. S.K. Mohanty, Advocate
                                                           -versus-
                                 State of Orissa                        ....       Respondent
                                                                    Mr. Sonak Mishra, A.S.C.

                                 In CRLA No.583 of 2022
                                 Baikuntha @Baijanath Rauti             ....           Appellant
                                                                        Mr. J. Panda, Advocate
                                                           -versus-
                                 State of Orissa                         ....       Respondent
                                                                      Mr. Sonak Mishra, A.S.C.
                                            CORAM:
                                            JUSTICE B. P. ROUTRAY
                                            JUSTICE CHITTARANJAN DASH

                                                        ORDER

12.09.2023 Order No.

20. 1. Heard Mr. Mithun Das, learned counsel for the Appellant in CRLA No.126 of 2017, Mr. S.K. Mohanty, learned counsel for the Appellant in CRLA No.122 of 2017, JCRLA No.82 of 2018, CRLA No.887 of 2019 and CRLA No.247 of 2020, Mr. Dharanidhar Nayak, learned Senior Advocate for the Appellant in CRLA No.133 of 2017, Ms. Gayatri Patra, learned Amicus Curiae for the Appellant in JCRLA No.76 of 2018, Mr. J. Panda, learned counsel for the Appellant in CRLA No.583 of 2022 and

Signature Not Verified

Digitally Signed Signed by: BASANTA KUMAR BARIK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 12-Sep-2023 17:42:00 Mr. Sonak Mishra, learned Additional Standing Counsel for the State-Respondent in all the appeals.

2. Hearing is concluded and judgment is reserved.

3. Parties are at liberty to file their written notes of submission, if any, along with citations, within three days.

(B.P. Routray) Judge

(Chittaranjan Dash) Judge

B.K. Barik

Signature Not Verified

Digitally Signed Signed by: BASANTA KUMAR BARIK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 12-Sep-2023 17:42:00