Harishchandra Naik vs State Of Odisha And Ors
2023 Latest Caselaw 11129 Ori

                                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                       W.P.(C) No.4536 of 2023
                                         Harishchandra Naik                 ....          Petitioner
                                                                    Mr. Arjuna Charan Behera, Adv.
                                                                  -versus-
                                         State of Odisha and Ors.          ....     Opposite Parties
                                                                           Mr. G.R. Mohapatra, ASC

                                                        CORAM:
                                                        DR. JUSTICE S.K. PANIGRAHI

                   Order                                           ORDER
                   No.                                            11.09.2023

06. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/ order is reserved.

4. Learned counsel for the Parties shall file their written

notes of submissions by 15th September, 2023.

( Dr. S.K. Panigrahi) Judge

B.Jhankar

Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 12-Sep-2023 17:31:06