Citation : 2023 Latest Caselaw 11127 Ori
Judgement Date : 11 September, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLA NO.162 OF 2011
Bibhuti Mohapatra & Others .... Appellants
Mr. L. Mishra,
Advocate
-versus-
State of Odisha .... Respondent
Mr. P.K. Mohanty, ASC
CORAM:
MR. JUSTICE D. DASH
MR. JUSTICE A.C. BEHERA
ORDER
11.09.2023 Order No.
23. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.
2. Heard Mr. L. Mishra, learned counsel for the Appellant and Mr. P.K. Mohanty, learned Additional Standing Counsel.
3. Hearing being concluded; Judgment is reserved.
(D. Dash), Judge.
(A.C. Behera), Judge.
Signature Not Verified Digitally Signed Signed by: GITANJALI Gitanjali NAYAK Reason: Authentication Location: OHC Date: 14-Sep-2023 12:39:02
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