Chaitanya Kumar Jena vs State Of Odisha And Another
2023 Latest Caselaw 11118 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         W.P.(C) No. 26250 OF 2021
                        Chaitanya Kumar Jena               ....         Petitioner(s)
                                                                  Mr.S.B.Jena,Adv.

                                                        -versus-

                        State of Odisha and another                ....      Opposite Party(s)
                                                                          Mr.S.P.Panda,AGA

                                     CORAM:
                                     JUSTICE SIBO SANKAR MISHRA
                                                      ORDER

          Order No.                                  11.09.2023





              03.         1.       Put up this matter for final disposal on 6th October, 2023.

2. Parties are directed to file their written note of submission along with relied upon judgments in the meanwhile.

(S. S. Mishra) Judge Swarna

Signature Not Verified Digitally Signed Signed by: SWARNAPRAVA DASH Reason: Authentication Location: High Court of Orissa Date: 14-Sep-2023 12:31:09