Ambalika Sarkar vs State Of Odisha And Ors
2023 Latest Caselaw 11116 Ori

                                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                       W.P.(C) No.25223 of 2022
                                         Ambalika Sarkar                    ....            Petitioner
                                                                     Mr. Chittaranjan Pattnaik, Adv.
                                                                  -versus-
                                         State of Odisha and Ors.          ....     Opposite Parties
                                                                       Mr. Ch. Satyajit Mishra, AGA

                                                        CORAM:
                                                        DR. JUSTICE S.K. PANIGRAHI

                                                              ORDER

11.09.2023 Order (W.P.(C) Nos.25223, 25225, 25226, 25227 and 25229 of No. 2022)

03. 1. All these matters are taken up through hybrid

arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/ order is reserved.

( Dr. S.K. Panigrahi) Judge

B.Jhankar

Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 12-Sep-2023 17:31:07