M/S Go Digit General vs Sanjulata Das & Others
2023 Latest Caselaw 11020 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                             MACA No.563 of 2023

                 M/s Go Digit General                  ....                Appellant
                 Insurance Co. Ltd.

                                      Mr. A.K. Panda,
                                      Advocate


                                          -versus-
                 Sanjulata Das & others                ....         Respondents

                                      Mr. B.B. Singh,
                                      Advocate

                  CORAM: JUSTICE SANJAY KUMAR MISHRA
                                         ORDER

Order No. 09.09.2023

01. This matter is taken up through hybrid mode in the 3rd National Lok Adalat, 2023.

2. Learned Counsel for the Respondent No.1 is present and learned Counsel for Appellant appears through virtual mode.

3. Learned Counsel for the parties files the Joint Compromise Petition indicating therein that parties have arrived at a compromise without any coercion and undue influence and settled the dispute at Rs.40,00,000/- (Rupees forty lakhs) towards consolidated compensation amount against the compensation awarded vide impugned judgment dated 19.04.2023 passed in M.A.C Case No.170 of 2020. The Joint Compromise Petition be kept on record.

4. As agreed between the parties, the amount as indicated above shall be deposited by the Insurance Company before the Tribunal in shape of cheque within eight weeks hence. On deposit of such amount, the Tribunal shall reapportion the amount in favour of Respondent No.1 (claimant before the court below) in terms of the ratio fixed in the impugned judgment and accordingly, resettle the amount in favour of the Respondent No.1 at the earliest in accordance with law.

5. Accordingly, the MACA is disposed of.

(S. K. MISHRA, J.) NATIONAL LOK ADALAT Prasant

Signature Not Verified Digitally Signed Signed by: PRASANT KUMAR PRADHAN Designation: Secretary Reason: Authentication Location: High Court of Orissa, Cuttack Date: 10-Sep-2023 17:08:07