M/S. Ganesh Agencies Iti Chowk vs Sales Tax Officer
2023 Latest Caselaw 11015 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                           STREV No.28 of 2020
                        M/s. Ganesh Agencies ITI Chowk,     ....        Petitioner
                        Angul
                                                  Mr.Laxmikanta Acharya, Advocate

                                                  -versus-
                        Sales Tax Officer, Angul and others .... Opposite parties
                                       Mr.Sunil Mishra, ASC for Revenue Department

                                   CORAM:
                                   DR. JUSTICE S.K. PANIGRAHI
                                   MR JUSTICE G. SATAPATHY

                                                  ORDER

08.09.2023 Order No.

05. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

(Dr.S.K.Panigrahi) Judge

(G.Satapathy) Judge

Kishore Signature Not Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 08-Sep-2023 17:28:26