Ajay Kumar Bada Jena vs State Of Odisha & Ors
2023 Latest Caselaw 10851 Ori

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                W.P.(C) No.12965 of 2023

                                  Ajay Kumar Bada Jena                   ....         Petitioner
                                                                  Mr. Arun Kumar Mishra 2, Adv.
                                                                -versus-
                                  State of Odisha & Ors.                ....         Opp. Parties
                                                                     Mr. Debasish Nayak, A.G.A.
                                                                Mr. Santi Prakash Mohanty, Adv.
                                                                                      (For O.P.2)
                                                                Mr. Prabhat Kumar Muduli, Adv.
                                                                                      (For O.P.3)
                                                                Mr. Prafulla Kumar Rath, Sr. Adv.
                                                                             Along with associates
                                                                                      (For O.P.4)

                                           CORAM:
                                           DR. JUSTICE S.K. PANIGRAHI

                                                            ORDER

             Order                                         04.09.2023
             No.

                05.               1.      This   matter    is     taken   up    through     hybrid

                                  arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/ order is

reserved.

(Dr. S.K. Panigrahi) Signature Not Verified Digitally Signed Judge Signed Sumitra by: SUMITRA NAYAK Designation: Jr. Stenographer Reason: Authentication Location: Orissa High Court, Cuttack