M/S. Pradipta Ku. Das vs State Of Odisha And Others
2023 Latest Caselaw 10850 Ori

                                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  W.P.(C) No. 15977 of 2016

                                  M/s. Pradipta Ku. Das             ....             Petitioner


                                                                             Mr. S.K. Dash,
                                                                                  Advocate
                                                               -Versus -
                                  State of Odisha and others         ....    Opposite Parties
                                                                     Mr. S. Udgata, Advocate
                                                                        (For O.P.Nos.2 and 3)

                                               CORAM:
                                                 JUSTICE SASHIKANTA MISHRA
                                                             ORDER_
                                                            04.09.2023

            Order No.
                                       1.

This matter is taken up through hybrid mode.

2. Hearing is concluded. Judgment reserved.

3. Parties may file their note of submissions and memo of citations, if any within a week.

(Sashikanta Mishra) Judge

Signature Not Verified Digitally Signed Signed by: BHIGAL CHANDRA TUDU Designation: Senior Stenographer Reason: AuthenticationB.C.Tudu Location: Orissa High Court, Cuttack Date: 08-Sep-2023 12:32:02