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Manoj Patra @ Manoj Kumar Patra vs Rashmita Sahoo
2023 Latest Caselaw 10782 Ori

Citation : 2023 Latest Caselaw 10782 Ori
Judgement Date : 4 September, 2023

Orissa High Court
Manoj Patra @ Manoj Kumar Patra vs Rashmita Sahoo on 4 September, 2023
                                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     RPFAM NO. 108 OF 2023
                                      Manoj Patra @ Manoj Kumar Patra   ....   Petitioner
                                                                                None
                                                            -versus-
                                      Rashmita Sahoo                    .... Opp. Party


                                            CORAM:
                                            JUSTICE K.R. MOHAPATRA
                                                             ORDER
                Order No.                                   04.09.2023
                    5.           1.       This matter is taken up through hybrid mode.

2. None appears for the Petitioner at the time of call.

3. Judgment dated 27th February, 2023 (Annexure2) passed by learned Judge, Family Court, Jharsuguda in CMC No. 574/79 of 2021 is under challenge in this RPFAM, whereby the Petitioner has been directed to pay maintenance of Rs.10,000/- per month to the Opposite Party from the date of application, i.e. 17th December, 2021.

4. On perusal of the order sheet, it appears that since 20th April, 2023, this matter is being adjourned at the instance of learned counsel for the Petitioner to file affidavit containing assets and liabilities of the Petitioner. On the last occasion, i.e. on 21st July, 2023, this Court while adjourning the matter on the prayer of Mr. Chand, learned counsel for the Petitioner observed that no further prayer for adjournment at the instance of the Petitioner shall be entertained on the next date.

5. Since none appears for the Petitioner to pursue the Signature Not Verified Digitally Signed matter, the RPFAM stands dismissed for non-prosecution. Signed by: BIJAY KUMAR SAHOO Reason: Authentication Location: High Court of Orissa, Cuttack Date: 05-Sep-2023 10:50:07 (K.R. Mohapatra) bks Judge

 
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