Akash Putel vs Dr. Arabinda Kumar Padhee
2023 Latest Caselaw 10738 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                CONTC No.6351 of 2023

          Akash Putel                                     .....                             Petitioner
                                                                        Mr. B.S. Rayaguru, Advocate
                                                          Vs.
          Dr. Arabinda Kumar Padhee,                      .....                         Opposite Party
          IAS
                                                                              Mr. L. Samantaray, AGA
                             CORAM:
                                DR. JUSTICE B.R. SARANGI
                                MR. JUSTICE MURAHARI SRI RAMAN

                                                                 ORDER

02.09.2023 Order No. This matter is taken up through hybrid mode.

01.

2. Heard Mr. B.S. Rayaguru, learned counsel appearing for the Petitioner.

3. It appears that the judgment dated 27.04.2023 passed by this Court in W.P.(C) No.1363 of 2020 has not yet been complied with.

4. Let the Opposite Party comply with the same, if not already complied with in the meantime, within a period of three months from the date of communication/production of certified/authenticated copy of this order by the Petitioner.

5. Contempt petition is, accordingly, disposed of.

(DR. B.R. SARANGI) JUDGE

(M.S. RAMAN) Signature Not Verified Laxmikant JUDGE Digitally Signed Signed by: LAXMIKANT MOHAPATRA Designation: Junior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 02-Sep-2023 12:46:00