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Sanjay Kumar Muduli vs Vishal Dev
2023 Latest Caselaw 10737 Ori

Citation : 2023 Latest Caselaw 10737 Ori
Judgement Date : 2 September, 2023

Orissa High Court
Sanjay Kumar Muduli vs Vishal Dev on 2 September, 2023
                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 CONTC No.6408 of 2023
                                               3




                 Sanjay Kumar Muduli                    ....                Petitioner

                                                             Mr. A. Tripathy, Advocate

                                           -versus-

                 Vishal Dev, I.A.S. & others            ....               Opposite
                                                               Parties/Contemnors

                                                                Mr. I. Mohanty, A.S.C.

                                         CORAM:

                             JUSTICE A.K. MOHAPATRA

                                            ORDER
Order No.                                  02.09.2023

    01.     1.      This matter is taken up through Hybrid Arrangement (Virtual
            /Physical Mode).

2. Alleging non-compliance of order dated 24.07.2023 wherein this Court had directed for continuance of the interim order till delivery of the judgment which has been kept reserved by this Court the Petitioner has approached this Court by filing the present contempt application.

3. Considering such submission made by learned counsel for the Petitioner as well as learned counsel appearing for the Contemnor, this Court directs the Opposite Parties to immediate implement the interim order, failing which this Court shall be constrained to proceed against the Contemnor for willful and violation of this Court's order // 2 //

dated 24.07.2023 under the provisions of the Contempt of Court's Act.

4. The CONTC is accordingly disposed of.

Urgent certified copy of this order be granted on proper application.

( A.K. Mohapatra ) Judge Anil

Signature Not Verified Digitally Signed Signed by: ANIL KUMAR SAHOO Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa Date: 02-Sep-2023 15:48:49

 
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