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Odisha State Cooperative Bank vs Ayushman Sekhar Panigrahi
2023 Latest Caselaw 10650 Ori

Citation : 2023 Latest Caselaw 10650 Ori
Judgement Date : 2 September, 2023

Orissa High Court
Odisha State Cooperative Bank vs Ayushman Sekhar Panigrahi on 2 September, 2023
                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                        RVWPET No. 174 of 2021

                Odisha State Cooperative Bank                     .....                                    Petitioner
                Ltd.
                                                                                         Mr. K.P. Nanda, Advocate
                                                                  Vs.
                Ayushman Sekhar Panigrahi                         .....                              Opposite Party
                                                                                        Mr. S. Satapathy, Advocate
                                       CORAM:
                                           DR. JUSTICE B.R. SARANGI

                                                                          ORDER

02.09.2023

Order No. This matter is taken up through hybrid mode.

2. Heard Mr. K.P. Nanda, learned counsel for the review petitioner and Mr. S. Satapathy, learned counsel for the opposite party.

3. W.P.(C) No. 16082 of 2021 was disposed of vide order dated 10.08.2021, at the admission stage directing the authority review petitioner to consider the case of opposite party in view of the judgment of the apex Court in the case of Canara Bank v. M. Mahesh Kumar, (2015) 7 SCC 412. But now principles have already settled by the apex Court in the case of Malaya Nanda Sethy v. State of Orissa, Civil Appeal No. 4103 of 2022 disposed of on 20.05.2022.

4. In the above view of the matter, the authority is directed to consider the case of the opposite party in the light of the judgment passed by the apex Court in the case of Malaya Nanda Sethy (supra).

5. The review petition is accordingly disposed of.

(DR. B.R. SARANGI) JUDGE Signature Not Verified Digitally Signed Signed by: ARUN KUMAR MISHRA Designation: ADR-cum-Addl. Principal Secretary Reason: Authentication Location: Orissa High Court Date: 02-Sep-2023 15:21:44

 
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