Pradeep Kumar Parida & Ors vs Satyabrata Sahu
2023 Latest Caselaw 10612 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               CONTC No.2648 of 2023

           Pradeep Kumar Parida & Ors.                  .....                               Petitioners
                                                                             Mr.A.Tripathy, Advocate
                                                        Vs.
           Satyabrata Sahu, IAS & Ors.                  .....             Opposite Parties/Contemnors
                                                                                  Mr.G. N. Rout, ASC

                                        CORAM: JUSTICE SANJAY KUMAR MISHRA

                                                               ORDER

01.09.2023 Order No. This matter is taken up through hybrid mode.

2. Learned Counsel for the parties are present.

3. Mr. Tripathy, learned Counsel for the Petitioners submits, the SLP preferred against the common judgment has been posted to 11.09.2023.

4. In view of such submission made, matter be listed on 22nd September, 2023 along with other connected matters.

(S.K.MISHRA) JUDGE Banita

Signature Not Verified Digitally Signed Signed by: BANITA PRIYADARSHINI PALEI Designation: JUNIOR STENOGRAPHER Reason: Authentication Location: HIGH COURT OF ORISSA