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Manoranjan Kumar Patra vs State Of Odisha And Another
2023 Latest Caselaw 10608 Ori

Citation : 2023 Latest Caselaw 10608 Ori
Judgement Date : 1 September, 2023

Orissa High Court
Manoranjan Kumar Patra vs State Of Odisha And Another on 1 September, 2023
                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                              CRLMC No.2986 of 2023
       Manoranjan Kumar Patra       .....                           Petitioner
                                                    Mr.K.K.Mishra, Advocate

                                                     Vs.
       State of Odisha and another                   .....                          Opposite Parties
                                                                                Ms.S.Patnaik, AGA
                                                                                        (for O.P.1)
                                                                        Mr.S.Sibgatullah, Advocate
                                                                                        (for O.P.2)
                                   CORAM:
                                       JUSTICE SAVITRI RATHO

                                                            ORDER

01.09.2023 (Through hybrid mode) Order No.

07. 1. Ms.S.Patnaik, learned Addl. Government Advocate prays for some

more time as the I.O. has not been able to supply the instructions sought

for by her.

2. Mr.S.Sibgatullah, learned counsel for opposite party No.2 files a

memo alongwith a copy of the General Power of Attorney dated

07.11.2022 undertaking the agreement dated 17.06.2023, money receipt

dated 19.06.2023 and 13.07.2023 alongwith copy of the common

judgment passed by the Supreme Court in Criminal Appeal No.12 of

2018-Criminal Appeal No.18 of 2018, which are taken on record. He

undertakes to serve copies of the same on learned counsel for the Bichi petitioner.

3. List this matter in the week commencing 25.09.2023 alongwith Signature Not Verified Digitally Signed CRLMC No.3118 of 2023.

Signed by: BICHITRANANDA SAHOO Designation: Personal Assistant Reason: Authentication Location: Orissa High Court (Savitri Ratho) Date: 02-Sep-2023 13:41:12 Judge

 
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