Neheru Satnami vs State Of Odisha
2023 Latest Caselaw 10606 Ori

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                             JCRLA No.67 of 2018
                                        Neheru Satnami                          ....           Appellant
                                                                                Mrs. Sonita Biswal, Adv.

                                                                    -versus-
                                        State of Odisha                         ....         Respondent

Mr. P.K. Mohanty, ASC

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 01.09.2023

04. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned counsel for the Parties.

3. Hearing being concluded; judgment is reserved.

                                .                                                      (D. Dash)
                                                                                         Judge

(Dr. S.K. Panigrahi) Judge B.Jhankar

Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 02-Sep-2023 11:48:53