Debendra Nath Malik vs State Of Odisha & Ors
2023 Latest Caselaw 10604 Ori

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                W.P.(C) No.19120 of 2018

                                  Debendra Nath Malik                  ....          Petitioner
                                                               Mr. Durgesh Narayan Rath, Adv.
                                                             -versus-
                                  State of Odisha & Ors.             ....          Opp. Parties
                                                                    Mr. Debasish Nayak, A.G.A.

                                              CORAM:
                                              DR. JUSTICE S.K. PANIGRAHI

                                                             ORDER

             Order                                          01.09.2023
             No.

W.P.(C) No.19120 of 2018 & W.P.(C) No.12813 of 2016

14. 1. Both these matters are taken up through hybrid

arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/ order is

reserved.

(Dr. S.K. Panigrahi) Judge Sumitra

Signature Not Verified Digitally Signed Signed by: SUMITRA NAYAK Designation: Jr. Stenographer Reason: Authentication Location: Orissa High Court, Cuttack