State Of Orissa vs Binod Bihari Sahu
2023 Latest Caselaw 13473 Ori

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                            GA No.13 of 1997

                                    State of Orissa                  ....                  Appellant
                                                                           Mr. P.K. Maharaj, ASC
                                                               -versus-

                                    Binod Bihari Sahu                ....                Respondent
                                                                                                None

                                                      CORAM: JUSTICE V. NARASINGH

                                                             ORDER

31.10.2023 Order No.

07. 1. Hearing is concluded and the judgment is reserved.

(V. NARASINGH) Judge PKS

Signature Not Verified Digitally Signed Signed by: PRADEEP KUMAR SWAIN Designation: A.R.-cum-Sr. Secy. Reason: Authentication Location: Orissa High Court, Cuttack Date: 01-Nov-2023 13:35:32