Sunia Munda And Another vs State Of Odisha
2023 Latest Caselaw 13404 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          CRLA No.71 of 2012
                           Sunia Munda and another     ....                      Appellants
                                                                        Ms. B.L. Tripathy,
                                                                                Advocate
                                                       -versus-

                           State of Odisha                    ....             Respondent
                                                                        Mrs. S. Pattanaik,
                                                                                     AGA
                                    CORAM:
                                    MR. JUSTICE D.DASH
                                    MR. JUSTICE G.SATAPATHY
                                                       ORDER

30.10.2023 Order No.

15. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Ms. B.L. Tripathy, learned counsel for the appellants and Mrs. S. Pattanaik, learned Additional Government Advocate.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge Kishore/Subhasmita

Signature Not Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 31-Oct-2023 15:18:33