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Bali Barhia And Others vs Budu Bariha And Others
2023 Latest Caselaw 13319 Ori

Citation : 2023 Latest Caselaw 13319 Ori
Judgement Date : 30 October, 2023

Orissa High Court
Bali Barhia And Others vs Budu Bariha And Others on 30 October, 2023
                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                             S.A. No. 136 of 1989

            Bali Barhia and others                  ....          Appellant(s)
                                                         Mr.D.K.Mishra,Adv.
                                         -versus-

            Budu Bariha and others                  ....        Respondent(s)
                                                                None


                      CORAM:
                      JUSTICE ANANDA CHANDRA BEHERA
                                     ORDER
Order No.                          30.10.2023
   25.      1.      This matter is taken up through hybrid arrangement
            (virtual/physical) mode.

2. This is an Appeal of the year 1989. In the meantime more than 30 years have already been passed. It appears from the noting of the Registry that, though photocopy of the LCR was received, but the exhibited documents have not yet been received from the lower Court. According to the submission of learned counsel for the Appellants that, the perusal of the exhibited documents are necessary for the just decision of the Second Appeal.

3. This second Appeal has arisen from the judgment and decree passed in T.S. No.24 of 81 by the learned Sub-ordinate Judge, Patnagarh in the District of Balangir. Therefore, the District Judge, Balangir is directed to send the exhibited documents of T.S. No.24 of 1981 (which was disposed of by the learned Sub-ordinate Judge, Patnagarh and the first Appeal thereof vide Title Appeal No.22/16 of 82-85 was disposed of by the learned Additional District Judge, Balangir).

// 2 //

4. List this matter on 11.12.2023 for hearing. The copy of this order be sent to the District Judge, Balangir for its proper compliance i.e. for submission of exhibited documents in T.S. No.24 of 1981.

(A.C. Behera) Judge

Utkalika

Signature Not Verified Digitally Signed Signed by: UTKALIKA NAYAK Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa

Date: 02-Nov-2023 17:12:06

 
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