The S.D.O. vs Girish Chandra Das & Anr
2023 Latest Caselaw 13062 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               W.P.(C) No. 14514 of 2022

                                   The S.D.O., Electrical, Baripada
                                   and Another                             ........   Petitioners
                                                                             Mr. S.C. Dash, Adv.
                                                       -Versus-

                                   Girish Chandra Das & Anr. .......... Opposite Parties
                                                         Mr. Manamohan Pattanayak, Adv.
                                                                         (for O.P. No.1)

                                                CORAM:
                                                DR. JUSTICE S.K. PANIGRAHI

                                                       ORDER

18.10.2023 Order No.

07. 1. This matter is taken up through hybrid

arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is

reserved.

( Dr. S.K. Panigrahi) Judge

Signature Not Murmu Verified Digitally Signed Signed by: LITARAM MURMU Reason: Authentication Location: High Court of Orissa Cuttack Date: 19-Oct-2023 20:23:45