Prasanta Kumar Panda vs Annapurna Panda And Another
2023 Latest Caselaw 12569 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  MATA No.81 of 2013

            Prasanta Kumar Panda                    ....                   Appellant

                                                         Mr. D. P. Panda, Advocate

                                             -versus-

            Annapurna Panda and another             ....                 Respondents

                                                          Mr. K. C. Kar, Advocate

            CORAM:
                          JUSTICE ARINDAM SINHA
                          JUSTICE SIBO SANKAR MISHRA
                                          ORDER

12.10.2023

Order No.

12. 1. Mr. Panda, learned advocate appears on behalf of appellant

and Mr. Kar, learned advocate, on behalf of respondents.

2. The matrimonial appeal has been preferred against judgment

dated 10th January, 2012 in Civil Proceeding no.1 of 2008. It is

covered by entry no.12 in assignment list of the Division Bench

presided by the Acting Chief Justice since it is a Division Bench

matter arising out of a civil proceeding.

// 2 //

3. The appeal is released from our list, to be placed before the

Bench having assignment.

4.

( Arindam Sinha ) Judge

( S. S. Mishra ) Judge

Prasant

Signature Not Verified Digitally Signed Signed by: PRASANT KUMAR SAHOO Reason: Authentication Location: OHC Date: 12-Oct-2023 16:38:10