Trilochan Das vs Ajay Kumar Srivastava & Another
2023 Latest Caselaw 12454 Ori

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     CONTC No.7569 of 2023


                  Trilochan Das                                 .....                                  Petitioner
                                                                                   Mr. Aditya Mishra, Advocate
                                                                Vs.
                  Ajay Kumar Srivastava & another               .....                           Opposite Parties
                                                                                      Mr. L. Samantaray, AGA


                                       CORAM:
                                           ACTING CHIEF JUSTICE DR. B.R. SARANGI
                                           MR. JUSTICE MURAHARI SRI RAMAN

                                                                       ORDER

11.10.2023

Order No. This matter is taken up through hybrid mode.

2. Heard learned counsel for the petitioner.

3. It appears that the common judgment/order dated 08.08.2023 passed by this Court in W.P.(C) Nos.845 of 2019 and 30253 of 2022 has not yet been complied with.

4. Let the opposite parties comply with the same, if not already complied with in the meantime, within a period of three months from the date of communication / production of certified copy of this order by the petitioner.

5. Contempt petition is, accordingly, disposed of.

                                                                              (DR. B.R. SARANGI)
                                                                            ACTING CHIEF JUSTICE



                                                                                     (M.S. RAMAN)
Signature MRS
          Not Verified                                                                  JUDGE
Digitally Signed
Signed by: MANORANJAN SAMAL

Designation: PERSONAL ASSISTANT Reason: Authentication Location: Orissa High Court, Cuttack Date: 11-Oct-2023 16:27:16