Madhupriya @ Sina Rout @ vs Suraj Kumar @ Dilu Barma And
2023 Latest Caselaw 12275 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                MATA No.220 of 2023

                           Madhupriya @ Sina Rout @                ....             Appellant
                           Barma

                                                           Mr. P.K. Mohapatra, Advocate
                                                      -versus-

                           Suraj Kumar @ Dilu Barma and            ....          Respondents
                           another


                                    CORAM:
                                                JUSTICE ARINDAM SINHA
                                                JUSTICE SIBO SANKAR MISHRA
                                                       ORDER

09.10.2023 Order No.

05. 1. Mr. Mohapatra, learned advocate appears on behalf of appellant wife. He submits, though the appeal was presented in time against judgment dated 6th February, 2023 allowing respondent's petition for restitution of conjugal right, thereafter and in the meantime, there has been settlement between the parties out of Court. Hence, his client does not want to prosecute the appeal.

2. In view of aforesaid, the appeal is dismissed. Interim order dated 14th August, 2023 passed by coordinate Bench stands vacated.

(Arindam Sinha) Judge

Signature Not Verified Digitally Signed (S.S. Mishra) Signed by: JYOTIPRAVA BHOL Reason: Authentication Judge Location: HIGH COURT OF ORISSA Date: 09-Oct-2023 18:13:54 Jyoti