Subrat Kumar Parida vs Suchitra Parida
2023 Latest Caselaw 12274 Ori

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     MATA No.40 of 2023

                              Subrat Kumar Parida                      ....             Appellant

                                                               Mr. P.K. Rath, Senior Advocate
                                                           -versus-

                             Suchitra Parida                           ....           Respondent


                                       CORAM:
                                                    JUSTICE ARINDAM SINHA
                                                    JUSTICE SIBO SANKAR MISHRA
                                                           ORDER

09.10.2023 Order No.

02. 1. Mr. Rath, learned senior advocate appears on behalf of appellant husband. He submits, the Family Court by his separate judgment dated 27th December, 2022 allowed the application of respondent wife for restitution of conjugal rights. His client had filed for divorce and on rejection has preferred separate appeal. Therefore, his client is aggrieved with impugned judgment. The appeal has been presented in time.

2. Appellant will put in requisites for issuance of notice of appeal. Call for the lower Court record.

3. List on 9th November, 2023.

                                                                            (Arindam Sinha)
                                                                                  Judge


Signature Not Verified                                                        (S.S. Mishra)
Digitally Signed                                                                 Judge
Signed by: JYOTIPRAVA BHOL
Reason: Authentication
                   JyotiOF ORISSA
Location: HIGH COURT
Date: 09-Oct-2023 18:13:54