Sweptapadmashreedevi Panda vs Pranab Kumar Nanda
2023 Latest Caselaw 12259 Ori

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    MATA No. 168 of 2023

                             Sweptapadmashreedevi Panda                ....             Appellant

                                                                Mrs. Umarani Panda, Advocate
                                                           -versus-

                             Pranab Kumar Nanda                        ....           Respondent



                                        CORAM:
                                                    JUSTICE ARINDAM SINHA
                                                    JUSTICE SIBO SANKAR MISHRA
                                                           ORDER

           Order No.                                      09.10.2023
            01.                1.      Ms. Panda, learned advocate appears on behalf of appellant and

submits, her client is aggrieved by judgment dated 28th February, 2023 of the Family Court regarding amount of lump sum permanent alimony granted. She submits, the appeal has been preferred within time.

2. Appellant will put in requisites for issuance of notice of appeal. Call for the lower Court record (LCR).

3. List on 8th November, 2023.

(Arindam Sinha) Judge

(S.S. Mishra) Signature Not Verified Judge Digitally Signed Signed by: SISIR KUMAR SETHI Sks Designation: PERSONAL ASSISTANT Reason: Authentication Location: ORISSA HIGH COURT Date: 10-Oct-2023 10:54:23