Debendra Mohanty vs Lilima Mohanty
2023 Latest Caselaw 12141 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               MATA No.288 of 2023
                                               (Through Hybrid mode)

                      Debendra Mohanty                         ....                          Appellant
                                                                          Mr. P. Sahoo, Advocate
                                                         -versus-
                      Lilima Mohanty                           ....                         Respondent

                      CORAM:
                                       JUSTICE ARINDAM SINHA
                                       JUSTICE SIBO SANKAR MISHRA
                                                      ORDER

06.10.2023 MATA No.288 of 2023 and I.A. no.304 of 2023 Order No.

02. 1. Mr. Sahoo, learned advocate appears on behalf of appellant

(husband). He submits, the appeal has been preferred in time against

judgment dated 15th July, 2023 rejecting his client's case for dissolution

of marriage.

2. Appellant will put in requisites for issuance of notice of appeal.

Lower Court records be called for.

3. List on 7th November, 2023. The application for condonation of

delay is disposed of as no delay has been reported.

( Arindam Sinha ) Judge Signature Not Verified Digitally Signed Signed by: PRASANT KUMAR SAHOO ( S. S. Mishra ) Reason: Authentication Location: OHC Judge Date: 06-Oct-2023 16:00:29 Prasant