Sinhasini Das vs Manas Ranjan Nayak
2023 Latest Caselaw 12137 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                MATA No.312 of 2023

                           Sinhasini Das                           ....             Appellant

                                                              Mr. S.R. Acharya, Advocate
                                                      -versus-

                           Manas Ranjan Nayak                      ....           Respondent


                                    CORAM:
                                                JUSTICE ARINDAM SINHA
                                                JUSTICE SIBO SANKAR MISHRA
                                                       ORDER

06.10.2023 Order No.

01. 1. Mr. Acharya, learned advocate appears on behalf of appellant wife. He submits, the Family Court by judgment dated 21st July, 2023 rejected his client's petition for restoration of conjugal rights. Being aggrieved his client has preferred appeal.

2. The appeal is reported to have been presented in time. Hence, appellant will put in requisites for issuance of notice of appeal. Call for lower Court records.

3. List on 8th November, 2023.

(Arindam Sinha) Judge

(S.S. Mishra) Signature Not Verified Judge Digitally Signed Jyoti BHOL Signed by: JYOTIPRAVA Reason: Authentication Location: HIGH COURT OF ORISSA Date: 06-Oct-2023 14:46:47