Prakash Chandra Swain vs State Of Odisha And Others
2023 Latest Caselaw 12127 Ori

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                      CRLMP No. 956 of 2023

                                   Prakash Chandra Swain            ....                  Petitioner
                                                                    Mr. G.K. Mohanty, Advocate

                                                             -versus-

                               State of Odisha and others           ....           Opposite Parties
                                                                             Ms. S. Mishra, ASC

                                                 CORAM: JUSTICE V. NARASINGH

                                                           ORDER

06.10.2023 Order No.

03. 1. As prayed for by the learned counsel for the Petitioner, list this matter on 02.11.2023 to enable him to place on record the judgments which empower this Court to pass an order in exercise of its jurisdiction under Article 226 and 227 of the Constitution of India when charge sheet admittedly has been filed.

(V. NARASINGH) Judge Santoshi

Signature Not Verified Digitally Signed Signed by: SANTOSHI LENKA Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa Date: 07-Oct-2023 13:12:43