Bali @ Sarat Kumar Behera @ vs State Of Orissa
2023 Latest Caselaw 11976 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          CRLA No.109 of 2012
                          Bali @ Sarat Kumar Behera @ ....                       Appellant
                          Sarat Behera                                   Mr. P.K. Nayak,
                                                                               Advocate
                                                       -versus-

                          State of Orissa                     ....             Respondent
                                                                      Mr. S.N. Das, ASC
                                    CORAM:
                                    MR. JUSTICE D.DASH
                                    MR. JUSTICE G.SATAPATHY
                                                       ORDER

04.10.2023 Order No.

10. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. P.K. Nayak, learned counsel for the appellant and Mr. S.N. Das, learned Additional Standing Counsel.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge kishore

Signature Not Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 04-Oct-2023 14:33:09