Satyabhama Biswal vs State Of Odisha & Anr
2023 Latest Caselaw 11909 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              W.P.(C). No. 30579 of 2023

                      Satyabhama Biswal                  ....                     Petitioner
                                                                           Mr. B.C.Panda,
                                                                                 Advocate
                                                          -Versus -
                      State of Odisha & Anr               ....               Opposite Parties
                                                                            Mr. S.Das, ASC


                                       CORAM:
                                         JUSTICE SASHIKANTA MISHRA

ORDER_ 03.10.2023

Order No. 1. This matter is taken up through hybrid mode.

02. 2. Hearing concluded, Judgment reserved.

3. Parties may file note of submissions and memo, citations if any, within a week.

(Sashikanta Mishra) Judge

deepak

Signature Not Verified Digitally Signed Signed by: DEEPAK PARIDA Reason: Authentication Location: OHC, Cuttack Date: 04-Oct-2023 19:39:35