Sundaram Home vs District Magistrate & .... Opposite ...
2023 Latest Caselaw 15364 Ori

Orissa High Court

Sundaram Home vs District Magistrate & .... Opposite ... on 30 November, 2023

Bench: D.Dash, G. Satapathy

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  WP(C) No.33521 of 2023
                               Sundaram Home                       ....                      Petitioner
                               Finance Limited                                   Mr.Nalinikanta Dash,
                                                                                            Advocate
                                                                -versus-
                               District Magistrate &               ....                Opposite Parties
                               Collector, Kbhordha                         Mr.G.N.Rout, ASC for O.P.1

                                           CORAM:
                                           MR. JUSTICE D.DASH

MR. JUSTICE G. SATAPATHY Order ORDER No. 30.11.2023

03. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr.N.K. Dash, learned counsel for the Petitioner and Mr.G.N.Rout, learned Additional Standing Counsel for the Opposite Party No.1.

The hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge

Designation: ASST. REGISTRAR-CUM-SR. SECRETARY

Location: HIGH COURT OR ORISSA : CUTTACK Date: 01-Dec-2023 14:59:51