Wednesday, 13, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

The Director vs Dinabandhu Dwivedy And
2023 Latest Caselaw 15342 Ori

Citation : 2023 Latest Caselaw 15342 Ori
Judgement Date : 30 November, 2023

Orissa High Court

The Director vs Dinabandhu Dwivedy And on 30 November, 2023

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                               L.A.A. No.73 of 2019

                 The Director, Interim Test            ....            Appellant
                 Range, Chandipur,
                 Balasore

                                       Mr. B. K. Padhi,
                                       Central Government Counsel

                                          -versus-
                 Dinabandhu Dwivedy and                ....          Respondents
                 another

                                       Mr. N. Panda, Advocate
                                       (For Respondent No.1)
                                       Mr. B. Panigrahi, ASC
                                       (For Respondent No.2)

                  CORAM: JUSTICE SANJAY KUMAR MISHRA
                                     ORDER

Order No. 30.11.2023

I.A. No.50 of 2023

06. This matter is taken up through hybrid mode.

2. Mr. B.K. Padhi, learned Central Government Counsel for the Appellant so also Mr. N. Panda, learned Counsel for the Respondent No.1 and Mr. B. Panigrahi, learned Additional Standing Counsel for the State/Respondent No.2 are present.

3. To substantiate the prayer made in the I.A. for condonation of delay, Mr. Padhi, learned Central Government Counsel for the Appellant cites the judgment of the apex Court in SLP (Civil) No.2308 of 2009 (P.K. Palanisamy vs. N. Arumugham & another). Similarly, to oppose the prayer for condonation of delay, Mr. Panda cites the judgment of the apex Court in SLP(C) No.15793 of 2019 (Ajay Dabra vs. Pyare Ram & others), reported in 2023 SCC Online SC 92. The said Judgments are taken on record.

4. Mr. Panda submits, Objection to this I.A. for condonation of delay has been filed on 24.11.2023. The same is not on record. Office is directed to bring on record the Objection before the next date of listing.

5. Matter be listed in the week commencing from 11th December, 2023 under the same heading for consideration of the application for condonation of delay.





                                                      (S.K. Mishra)
Prasant                                                   Judge






          Signed by: PRASANT KUMAR PRADHAN


Location: High Court of Orissa, Cuttack. Date: 01-Dec-2023 18:00:31

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter