Tima Munda vs State Of Odisha
2023 Latest Caselaw 15308 Ori

Orissa High Court

Tima Munda vs State Of Odisha on 30 November, 2023

Bench: D.Dash, G.Satapathy

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   CRLA No.578 of 2012
                                 Tima Munda                     ....                  Appellant
                                                                                 Mr. P.S. Das,
                                                                                    Advocate
                                                             -versus-

                                 State of Odisha                    ....            Respondent
                                                                             Mrs. S. Pattanaik,
                                                                                          AGA
                                         CORAM:
                                         MR. JUSTICE D.DASH
                                         MR. JUSTICE G.SATAPATHY
                                                             ORDER

30.11.2023 Order No.

09. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. P.S. Das, learned counsel for the Appellant and Mrs. S. Pattanaik, learned Additional Government Advocate.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge Kishore/Subhasmita

Location: High Court of Orissa