M/S. Ganesh Agencies Iti Chowk vs Sales Tax Officer
2023 Latest Caselaw 15273 Ori

Orissa High Court

M/S. Ganesh Agencies Iti Chowk vs Sales Tax Officer on 29 November, 2023

Bench: S.K. Panigrahi, G. Satapathy

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                         STREV No.28 of 2020
               M/s. Ganesh Agencies ITI Chowk,       ....           Petitioner (s)
               Angul
                                                 Mr.Laxmikanta Acharya, Advocate
                                            -versus-
               Sales Tax Officer, Angul and others ....             Opp. Party(s)
                                    Mr.Sunil Mishra, ASC for Revenue Department

                                   CORAM:
                                   DR. JUSTICE S.K. PANIGRAHI
                                   MR JUSTICE G. SATAPATHY
                                                  ORDER

29.11.2023 Order No.

06. 1. This matter is taken up through hybrid arrangement.

2. Since some of the important points in the matter felt to be escaped

from the attention of the Court while dictating the order, hence, this

matter is listed today under the heading "To Be Mentioned".

3. Heard learned counsel for the parties further.

4. Hearing is concluded. Judgment/ order is reserved.

(Dr.S.K.Panigrahi) Judge

(G.Satapathy) Judge

B. Jhankar

Designation: Assistant Registrar-cum-Senior Secretary

Location: HIGH COURT OF ORISSA, CUTTACK Date: 04-Dec-2023 12:00:59