Principal Commissioner Of Income vs Indian Metals & Ferro Alloys Ltd
2023 Latest Caselaw 15272 Ori

Orissa High Court

Principal Commissioner Of Income vs Indian Metals & Ferro Alloys Ltd on 29 November, 2023

Bench: S.K. Panigrahi, G. Satapathy

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                           ITA No.145 of 2018
               Principal Commissioner of Income      ....             Appellant (s)
               Tax-1, Bhubaneswar
                                         Mr. T.K. Satapathy, Sr. Standing Counsel
                                           -versus-
               Indian Metals & Ferro Alloys Ltd.,    ....           Respondent (s)
               Bhubaneswar
                                                                 Mr. S. Jolly, Adv.

                                           CORAM:
                                            DR. JUSTICE S.K. PANIGRAHI
                                            MR JUSTICE G. SATAPATHY
                                                      ORDER

29.11.2023 Order No.

11. 1. This matter is taken up through hybrid arrangement.

2. Since some of the important points in the matter felt to be escaped

from the attention of the Court while dictating the order, hence, this

matter is listed today under the heading "To Be Mentioned".

3. Heard learned counsel for the parties further.

4. Hearing is concluded. Judgment/ order is reserved.

(Dr.S.K.Panigrahi) Judge

(G.Satapathy) Judge

B. Jhankar Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 04-Dec-2023 12:00:58