M/S. Oriclean Private Limited vs Assistant Commissioner Of Income .... ...
2023 Latest Caselaw 15269 Ori

Orissa High Court

M/S. Oriclean Private Limited vs Assistant Commissioner Of Income .... ... on 29 November, 2023

Bench: S.K. Panigrahi, G. Satapathy

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  W.P.(C) Nos.35140 of 2021 and 30312 of 2021


             M/s. Oriclean Private Limited,                                     ....           Petitioner (s)
             Cuttack
             (In W.P.(C) Nos.35140 of 2021)
                                                                                     Mr. B.P. Das, Advocate
                                                                     -versus-

             Assistant Commissioner of Income       ....            Opp. Party(s)
             Tax, Circle TDS, Bhubaneswar and
             others
                           Mr. S.S. Mohapatra, Sr. SC for Income Tax Department
                                      Mr. S.R. Mohapatra, Advocate for OPNo.4


             M/s. Oriclean Private Limited,                                     ....           Petitioner (s)
             Cuttack
             (in WP(C) No.30312 of 2021)
                                                                                     Mr. B.P. Das, Advocate

                                                                     -versus-

             Assistant Commissioner of Income       ....            Opp. Party(s)
             Tax, Circle TDS, Bhubaneswar and
             others
                           Mr. S.S. Mohapatra, Sr. SC for Income Tax Department

                                          CORAM:
                                          DR. JUSTICE S.K. PANIGRAHI
                                          MR JUSTICE G. SATAPATHY
                                                    ORDER

29.11.2023 Order No.

11. 1. Both the matters are taken up through hybrid arrangement.

Designation: Assistant Registrar-cum-Senior Secretary

Location: HIGH COURT OF ORISSA, CUTTACK Date: 04-Dec-2023 12:00:59

2. Since some of the important points in the matters felt to be escaped

from the attention of the Court while dictating the order, hence, this

matter is listed today under the heading "To Be Mentioned".

3. Heard learned counsel for the parties further.

4. Hearing is concluded. Judgment/ order is reserved.

(Dr. S.K.Panigrahi) Judge

(G. Satapathy) Judge

B. Jhankar

Designation: Assistant Registrar-cum-Senior Secretary

Location: HIGH COURT OF ORISSA, CUTTACK Date: 04-Dec-2023 12:00:59