Nibedita Panda vs State Of Odisha And Ors. .... Opposite ...
2023 Latest Caselaw 15267 Ori

Orissa High Court

Nibedita Panda vs State Of Odisha And Ors. .... Opposite ... on 29 November, 2023

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                          W.P.(C) No.24725 of 2022
                                            Nibedita Panda                          ....         Petitioner
                                                                                  Mr. H.N. Mohapatra, Adv.
                                                                       -versus-
                                            State of Odisha and Ors.           ....     Opposite Parties
                                                                           Mr. Ch. Satyajit Mishra, AGA
                                                                                M/s. Gokha Behera, Adv.
                                                                                            (for Caveator)
                                                                                 Mr. P.R. Chhatoi, Adv.
                                                                                               (for O.P.7)

                                                        CORAM:
                                                        DR. JUSTICE S.K. PANIGRAHI

                                                                   ORDER

                     Order                                        29.11.2023
                     No.                         (W.P.(C) Nos.24725 of 2022 and 31995 of 2022)

14. 1. Both the matters are taken up through hybrid

arrangement.

2. Since some of the important points in the matter felt to

be escaped from the attention of the Court while dictating

the order, hence, this matter is listed today under the

heading "To Be Mentioned".

3. Heard learned counsel for the parties further.

4. Hearing is concluded. Judgment/ order is reserved.

( Dr. S.K. Panigrahi) Judge B.Jhankar

Designation: Assistant Registrar-cum-Senior Secretary

Location: HIGH COURT OF ORISSA, CUTTACK Date: 04-Dec-2023 11:56:27