Suprativa vs Union Of India & Others .... Opp. Party ...
2023 Latest Caselaw 15266 Ori

Orissa High Court

Suprativa vs Union Of India & Others .... Opp. Party ... on 29 November, 2023

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                           W.P.(C) No.24348 of 2022 & W.P.(C) No.24352 of 2022

                                                        (In W.P.(C) No.24348 of 2022)
                                            Suprativa                         ....        Petitioner(s)
                                                                            Mr.Abhilash Mishra, Adv.
                                                                      -versus-
                                            Union of India & others              ....         Opp. Party (s)
                                                                                  Mr.B.S.Rayaguru, CGC
                                                                                           (For O.P.No.1)
                                                                                        Mr.S.N.Das, ASC
                                                                                  (for O.P.Nos. 2,3,5 & 6)
                                                                                         Mr.P.Behera, SC
                                                                                            (for O.P.No.4)
                                                                                      Mr. N.K.Sahoo,Adv.
                                                                                           (for O.P.No.7.)

                                                      (In W.P.(C) No.24348 of 2022)
                                            Women and Child Welfare Society,  ....         Petitioner(s)
                                            Cuttack
                                                                             Mr.Abhilash Mishra, Adv.
                                                                      -versus-
                                            Union of India & others              ....           Opp. Party(s)
                                                                                 Mr.Manoj Ku. Pati, CGC
                                                                                           (For O.P.No.1)
                                                                                        Mr.S.N.Das, ASC
                                                                                  (for O.P.Nos. 2,3,,5 & 6)
                                                                                         Mr. P.Behera, SC
                                                                                           (For O.P.No.4)
                                                                                       Mr. N.K.Sahoo,Adv.
                                                                                            (for O.P.No.7.)




                                                                                                 Page 1 of 2
Signature Not Verified
Digitally Signed
Signed by: BHABAGRAHI JHANKAR
Designation: Assistant Registrar-cum-Senior Secretary
Reason: Authentication
Location: HIGH COURT OF ORISSA, CUTTACK
Date: 04-Dec-2023 11:56:26
                                                                          // 2 //




                                                     CORAM:
                                                     DR. JUSTICE S.K. PANIGRAHI

                     Order                                        ORDER
                     No.                                         29.11.2023

10. 1. All these matters are taken up through hybrid

arrangement.

2. Since some of the important points in the matters felt to

be escaped from the attention of the Court while dictating

the order, hence, both the matters are listed today under

the heading "To Be Mentioned".

3. Heard learned counsel for the parties further.

4. Hearing is concluded. Judgment/ order is reserved.

( Dr. S.K. Panigrahi) Judge B.Jhankar

Designation: Assistant Registrar-cum-Senior Secretary

Location: HIGH COURT OF ORISSA, CUTTACK Date: 04-Dec-2023 11:56:26